Reported by Payal Lamba
The Amity Society for International Law (ASIL), Amity Law School Delhi invite papers for presentation from students, experts, lawyers, academicians from India and abroad for the International Conference on International Law on 11-12 October 2014.
The agenda for the first edition of the Annual Conference is ‘Public International Law’. The broad themes include:
- International Humanitarian Law and Human Rights Law (Including Environmental law)
- International Trade and WTO Laws (including Investment Law)
- Law of the Seas
- Dispute Resolution in International Law
- International Law and Cyber Laws
- International Law and Intellectual Property Rights
Last date to submit Abstracts is 17th July 2014. For more details, click here
