Supreme Court of India Rules, 2013 to come into force on 19.08.2014

The Supreme Court Rules, 2013 made in the exercise of powers conferred by Article 145 of the Constitution of India with the

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The Supreme Court Rules, 2013 made in the exercise of powers conferred by Article 145 of the Constitution of India with the approval of the President of India to come into force on 19.08.2014

For the full text of the Rules, click here

Source: http://bit.ly/1nxuOoF

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