September 23, 2014 
  • Shri Sujit Narayan Prasad appointed as the Additional Judge of the Jharkhand High Court, for a period of two years with effect from the date he assumes charge of his office.

  • Smt. Raj Rahul Garg from the date of assumption of charge till July 04, 2016, and Shri Gurmit Ram, Smt. Sneh Prashar, Shri Darshan Singh, and Dr. Shekher Kumar Dhawan, appointed as the Additional Judges of the Punjab and Haryana High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their offices.

  • Shri Rongon Mukhopadhyay and Shri Ravi Nath Verma, appointed as the Additional Judges of the Jharkhand High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their offices.

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