Shri Justice Narayanan Nadar Paul Vasanthakumar appointed as the Chief Justice of Jammu & Kashmir High Court

On 22-01-2015, President of India appointed Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court as the Chief Justice

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On 22-01-2015, President of India appointed Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court as the Chief Justice of the Jammu & Kashmir High Court with effect from the date he assumes charge of his office.

-Ministry of Law & Justice

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