Reported by Suransh Choudhary
ILS Pune is all set to organise the 9th Remembering S.P. Sathe National Moot Court Competition from 13-15 February, 2015. The Remembering S. P. Sathe National Moot Court Competition is being organised to introduce participants to practical appellate argumentation of cases consisting a foreign element. This year’s competition will engage teams from across the country in arguing a moot problem touching upon marriage and succession setup in a transnational and inter-religious backdrop, involving issues relating to private international law. This will promote the increasing relevance and impact of Private International Law in different areas of law, and its growing importance in India. The theme for this year’s Sathe memorial events is “Developments in Private International Law, with special reference to India”
For more information, refer the link : Remembering-S.-P.-Sathe-National-Moot-Court-Competition-2015-Competition-Module-2-1
