On 05-02-2015, the President of India after consultation with the Chief Justice of India transferred Shri Justice Vineet Saran, Judge of the Allahabad High Court, as a Judge of the Karnataka High Court and directed him to assume charge of his office in the Karnataka High Court on or before 18th February, 2015.

-Ministry of Law & Justice

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.