Mr Arvind Datar, Senior Advocate and Mr KV Viswanathan, Senior Advocate have joined the Editorial Board of Supreme Court Cases. They joined Mr Fali Nariman, Senior Advocate, Mr Soli Sorabjee, Senior Advocate, Mr KK Venugopal, Senior Advocate, Mr Ashok Desai, Senior Advocate, Mr TR Andhyarujina, Mr Kapil Sibal, Senior Advocate, Mr Harish N. Salve, Senior Advocate, Mr Gopal Subramanium, Senior Advocate, Dr. AM Singhvi, Senior Advocate, Mr Sunil Gupta Senior Advocate and Mr RG Banerjee, MA who are already on the Editorial Board. 

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.