JLPP is a peer-reviewed, interdisciplinary e-journal, published by the Distance Education Department at the National Law School of India University, Bangalore. The JLPP solicits submissions for its second issue to be launched in July 2015.The authors can make submissions under the following heads:

  • Scholarly articles and research Papers (5000-8000 words, inclusive of footnotes).
  • Short Articles (3000 -5000 words, inclusive of footnotes).
  • Case Comments, Legislative Briefs and book review (1500-2500 words, inclusive of footnotes).
  • Book Review.

The deadline for accepting submissions is April 30th, 2015. Submissions are to be made only in electronic form. The same may be e-mailed to bhatsairam@nls.ac.in (in MS Word format) along with a covering letter addressed to Dr.Sairam Bhat (Coordinator & Chief Editor, Journal of Law and Public Policy, 2015). The covering letter should include the author’s contact information and a short abstract that outlines the main questions or themes addressed in the paper. All submissions will go through an initial round of review by the editorial board and the selected pieces will subsequently be sent for peer-review before finalization for publication. We encourage potential contributors to adhere to a uniform mode of citation throughout the whole work.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.