Shri Justice Ajit Singh transferred as a Judge of Rajasthan High Court

On 16-03-2015, Shri Justice Ajit Singh, Judge of the Madhya Pradesh High Court was transferred as a Judge of Rajasthan High Court.

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On 16-03-2015, Shri Justice Ajit Singh, Judge of the Madhya Pradesh High Court was transferred as a Judge of Rajasthan High Court. He will assume charge of the new office on or before 19-03-2015.

-Ministry of Law and Justice

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