Shri Justice Pavan kumar Bhimappa Bajanthri transferred as an Additional Judge of Punjab and Haryana High Court

On 16-03-2015, Shri Justice Pavan kumar Bhimappa Bajanthri, Additional Judge of the Karnataka High Court was transferred as an Additional Judge of

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Published on March 18, 2015October 14, 2015By Sucheta

On 16-03-2015, Shri Justice Pavan kumar Bhimappa Bajanthri, Additional Judge of the Karnataka High Court was transferred as an Additional Judge of Punjab and Haryana High Court. He will assume charge of the new office on or before 17-03-2015.

-Ministry of Law and Justice

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Shri Justice Pavan kumar Bhimappa Bajanthri transferred as an Additional Judge of Punjab and Haryana High Court

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