• Agreement on transfer of sentenced persons- in order to facilitate the transfer of Indian prisoners convicted in Qatar to India, and Qatari citizens convicted in India to Qatar to serve the remaining part of their sentence. The objective of the agreement to enable the sentenced persons to be near their families and help them in the process of social rehabilitation.
  • MoU for Cooperation in the field of Information and Communication Technology – in order to enhance business opportunities for Indian IT industry in Qatar.
  • MoU between Ministry of Earth sciences and Qatar Meteorological Department- in order to facilitate the scientific collaboration between India and Qatar to improve atmospheric & Oceanic capacity in both the countries.
  • MoU between Diplomatic Institute of MOFA, Qatar and Foreign Service Institute, MEA– for exchange of trainees, students, faculty members and experts between India and Qatar to enhance their skills and improve the training programme in both the countries.
  • MoU for cooperation in the field of Radio and Television– in order to encourage regular exchange of radio and TV programmes and material between Prasar Bharati of India and Qatar Media Cooperation.
  • Agreement between Qatari News Agency and United News of India- is to enhance and develop bilateral cooperation in the field of exchange of English-language news on daily basis and free of charge.

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