On 31-03-2015, President of India appointed Shri Justice Rajendra Dhirajlal Kothari and Shri Justice Abdullah Gulamahmed Uraizee, Additional Judges of the Gujarat High Court, to be a Judges of the Gujarat High Court with effect from the date they assume charge of their offices; and Shri Kaushal Jayendra Thaker and Shri Ratilal Parshottambhai Dholaria, to be Additional Judges of the Gujarat High Court for a period of one year with effect from 03-05-2015. 

Ministry of Law & Justice

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