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Appointments & Transfers
Shri Ram Nath Kovind appointed as the Governor of Bihar

Shri Ram Nath Kovind appointed as the Governor of Bihar

On 08.08.2015, the President of India appointed Shri Ram Nath Kovind as the Governor of Bihar with effect from the date he

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Published on August 10, 2015November 3, 2015By Sucheta

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On 08.08.2015, the President of India appointed Shri Ram Nath Kovind as the Governor of Bihar with effect from the date he assumes charge of his respective office.

-Press Information Bureau

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