REPORTED BY VARUNI GUPTA

Team consisting of Mr. Ashutosh Upadhyaya, Fifth Year Learner and Ms. Niharika Rao and Ms. Malavika Rajkumar, Third Year Learners, Symbiosis Law School, NOIDA entered into the Finals and declared ‘Runner Up at 14th Edition of Surana & Surana International Technology Law Moot Court Competition organised by Symbiosis Law School, Pune, in association with Surana & Surana International Attorneys, Chennai which was held between August 21-23, 2015 at Symbiosis Law School, Pune. The gap between the Winners and Runner Up was just ‘One’ mark.

Mr. Ashutosh Upadhyayash Upadhyaya won the ‘Best Student Advocate’ Award in the Competition wherein 34 Teams from India and abroad participated.

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