Additional Judge of High Court of Judicature at Hyderabad appointed by the President

The President of India appointed Shri Asapu Ramalingeswara Rao as an Additional Judge of High Court of Judicature at Hyderabad for the

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The President of India appointed Shri Asapu Ramalingeswara Rao as an Additional Judge of High Court of Judicature at Hyderabad for the States of Telangana and Andhra Pradesh, for a period of three months with effect from 21-9-2015. 

-Ministry of Law & Justice

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