The President of India appointed (i) Shri Indrajit Chatterjee, (ii) Shri Shib Sadhan Sadhu, (iii) Shri Sudip Ahluwalia, (iv) Shri Tapash Mookherjee, (v) Shri Ranjit Kumar Bag, and (vi) Shri Ishan Chandra Das as Additional Judges of Calcutta High Court, for a period of three months with effect from 1-10-2015.

 

-Ministry of Law & Justice

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