Symbiosis Law School NOIDA is delighted to share the good news that Team consisting of Mr. Prayank Jain and Mr. Shreyas Edupuganti, Fourth Year Learners, Symbiosis Law School, NOIDA have won the ‘Best Memorial’ award at ‘World Rounds of The 7th Nelson Mandela World Human Rights Moot Court Competition which was held at Office of High Commission of Human Rights (OHCHR) headquarters (UN) in Geneva, Switzerland from December 8-10, 2015.

Above all SLS-NOIDA’s memorial so submitted as part of the selection process was Ranked 1 in Asia-Pacific UN Region, which they took to the next level,Best Memorial In the World.

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