The Supreme Court via notice dated December 23, 2015 listed 10 matters to be heard by a Constitution Bench consisting of five Hon’ble Judges on Mondays and Fridays at 2.00 pm commencing from Monday i.e. 11th January, 2016. The list of cases mentioned below:
Item 1. Central Board of D.B. Community v. State of Maharashtra
Item 2. Brahmosmj Education Society v. State of West Bengal
Item 3. Mathai v. George
Item 4. Modern Dental College & Res. Cen. v. State of Madhya Pradesh
Item5. Common Cause v. Union of India
Item6. Aziz Qureshi v. Union of India
Item7. Pankajakshi v. Chandrika
Item 8 . Muthuramalingam v. State
Item 9. Madras Bar Association v. Union of India
Item 10. Anita Kushwaha v. Pushap Sudan
Refer the link below to view the complete notice
