ILS

The Case Analysis Competition is the maiden endeavour to promote comprehension skills, research skills and writing skills through an incentivised competition. This is a one of its kind competition which seeks to involve the LL.M. students of the college.

The competition framework has been devised under the Mentorship and Encouragement from Ms. Vaijayanti Joshi, ILS Law College Principal and under the able Guidance of Ms. Priya Sondhi, ILS Law College LL.M. Faculty, by the Ms. Saranya Mishra, SCC Online Student Ambassador of ILS Law College. EBC is proud to be the knowledge partner of such innovative initiative.

The Competition is scheduled for 18th January 2016.

For further information, click HERE 

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