The Government is in discussion with the Bar Council of India to consider the entry and practise of law within the framework by Foreign Law Firms says the Law Minister at the inauguration of the National Seminar on “Continuing Legal Education : An Agenda for Professional Development” at the auditorium of the Kerala High Court.
“Government in discussion with BCI to consider the entry and practise of law within the framework by Foreign Law Firms” says Law Minister
The Government is in discussion with the Bar Council of India to consider the entry and practise of law within the framework
