We, the concerned students, researchers and teaching faculty, of the National Law School of India University, Bangalore express deep condolences on the sad demise of Mr. Rohith Vemula, a PhD scholar in Science, Technology and Society Studies Programme at the University of Hyderabad (UoH).

Rohith was one among the five Dalit students who were expelled from their hostels and were not permitted to participate in the student’s union elections, enter administration building and other common places in groups on account of an earlier alleged altercation with a member of another student organization in the University. However, in the process, the present administration ignored the discrepancies and inconsistencies in the findings and recommendations of the Proctorial Board. Rohith and his friends were vocal about the instances of caste-discrimination on campus, and have been fighting against the insensitive attitude of the administration, which has shown blatant disregard for social justice and human dignity.

This horrifying incident cannot be viewed in isolation. Our educational institutions are becoming increasingly exclusionary with time. This is also a reflection on the shrinking democratic spaces within our institutions, with dissenting voices being brutally suppressed and termed as ‘anti-national’. It is significantly an onslaught on the freedom of speech and expression guaranteed by the Constitution of India.
The Police registered an FIR on Rohith’s suicide, against few individuals, which includes the current Vice Chancellor, Prof. Appa Rao Podile. FIR was registered under IPC section 306 (Abetment of Suicide) and Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989. Further, the students seeking end to discrimination against Dalits on campus, including Rohith, had spoken about the vindictive nature of the administration on previous occasions. We therefore demand that those who are responsible for Rohith’s suicide and social boycott of the students be made answerable and an impartial investigation must be conducted to look into the issue.
We stand in solidarity with the agitating academic community of UoH. It is our responsibility to strongly condemn any such violations of human rights and uphold the spirit of the Constitution. We condemn any attempt to shrink democratic spaces within educational institutions.
Signatures:
1. Deepankar
2. Osho Chhel
3. Gaganjyot Singh
4. Aditya Mehta
5. Karundeep Singh
6. Shreyas Satadeve
7. I.R. Jayalakshmi
8. Vijay Kishor Tiwari
9. Neenu Suresh
10. Sonali Charak
11. Chirayu jain
12. Simranjit Singh
13. Spadika Jayaraj
14. Kaushik Prasad
15. Rajini Murugeshan
16. Annie Jain
17. Apurva Wankhede
18. Rohan Gupta
19. Arti Kumari
20. Vani Sharma
21. TVS Sasidhar
22. Abhishek Kumar
23. Noaman M
24. Harsha N
25. Mukta Joshi
26. Megha Mehta
27. Ayush Singh
28. Divij Joshi
29. Beena
30. Elizabeth V.S.
31. Mathavi
32. Reeya Singh
33. Nandini Biswas
34. Pankhuri Agrawal
35. Dharma Teja
36. Nikita Garg
37. Pradeep Ramavath J
38. Jyotsna Sripada
39. Paldron Tenzin Tsering
40. Aditya Vardhan Sharma
41. Vikas Gautam
42. Sukhbeer Singh
43. Siddharth Raja
44. Protyush Choudhury
45. Hafsa Bashir Bhat
46. Neha Rajpurohit
47. Akash Meena
48. Aishwarya Gaur
49. Prachi Singh
50. Kriti
51. Aakarshi Agarwal
52. Pooja Singh
53. Yogesh Dilhor
54. Sanjana.M
55. Meghana Muddurangappa
56. Harjas Singh
57. Aditya Patel
58. Swati Mohapatra
59. Saumya Maheshwari
60. Padmini Baruah
61. Thangminlal Haokip
62. Devashish Yadav
63. Satya S. Sahu
64. Manmeet Singh
65. Aswin Vinodan K
66. Dr. Anuja. S
67. Abhijit Singh
68. Aneesha Johny
69. Ashwajit Gautam
70. Neeraj Panicker
71. Noaman M
72. Arvind Ghimray
73. Sneha S K
74. Ashwin Pantula
75. Anarghya Chandar
76. Shruthi Raman
77. R Jagannath
78. Dr.D.S.Makkalanban
79. Atulaa Krishnamurthy
80. Surbhi Ajitsaria
81. Bilal Anwar Khan
82. Nimoy Sanjay Kher
83. Simi Sunny
84. Anjali Shivanand
85. Kunal Ambasta
86. Shrikant Wad
87. Shibu Sweta
88. Samuel Sathyaseelan
89. Aditya Mukherjee
90. Sharvari Kothwade
91. Sharmila R.
92. Akshat Agarwal
93. Sharda S
94. Sharwari
95. Nupur Raut
96. Parth Singh
97. Dhruv Jadav
98. Aman Shukla

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