National Law School of India University Nagarbhavi, Bengaluru organising Three Day Certificate Training Course on Labour Laws and Compliances for HR Managers.
Dates: 26th -28th February 2016 [Friday, Saturday & Sunday]
Venue: Academic Block, NLSIU, Bengaluru.
This course will aim to cover the following:
- Industrial Relations law comprising of Industrial Diputes Act,Trade unions Act and Industrial Employment Standing orders Act
- Wages and Salary Administration aspects
- Contract Labour Prohibition and Regulation Act and its compliance aspects
- Social Security Legislations comprising of Maternity Benefit Act,Payment of Gratuity Act,EPF Act, ESI Act and Employees Compensation Act
- Prevention of Sexual harassment at work place Act and Various Labour and Employment statutes that organisations are required to comply.
For more details, refer the link below
