Centre for International Humanitarian Law Studies and Human Rights of the Institute of Law, Nirma University organized the fifth edition of its annual flagship event – ILNU National Students’ Conference on “International Humanitarian Law and Refugee Law” on February 19th, 2016 at the Institute. The Conference was conducted in association with the International Committee of the Red Cross and UNHCR.

The Conference hosted to eminent personalities such as Dr. Anuradha Saibaba, Regional Delegation for South Asia, ICRC, Ms. Teena Joseph, Asst. Refugee Status Determination (RSD) Officer, UNHCR, Wg. Cdr. (Dr.) U C Jha (retd.) and Col. P K Gautam (Retd.), Research Fellow, IDSA who also shared their insights on the various issues that were discussed in the conference.

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