Team consisting of Mr. Sam Mathew, Ms. Pallavi Goyal and Ms.Surbhi Singh from University of Petroleum and Energy Studies, Dehradun won 8th Lokmanya Tilak National Appellate Moot Court Competition, 2016. The Competition was conducted by Shri Navalmal Firodia Ferguesson Law College, Pune and was held on 26-28th February.

The moot proposition of the competition was based on Criminal Law. The team from UPES bagged the winning trophy and the cash price.

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