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NLUJ team wins Runners’ up trophy at Stetson International Environmental Law Moot Court Competition

NLUJ team wins Runners’ up trophy at Stetson International Environmental Law Moot Court Competition

Reported by Rishi Murarka

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Published on April 18, 2016May 11, 2016By Sucheta

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NLUJ team comprising Aarushi Nargas, Sonali Khatri and Varun Thakur (3rd years) participated at Stetson International Environmental Law Moot Court Competition and finished as semi-finalists and also won accolades for the runners up memorial

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