Per the obligations under the India-Japan Comprehensive Economic Partnership Agreement, the Central Government has further reduced customs duty rates on various items when imported into India from Japan.

[Ref: Notification No 28/2016-Cus dated 31 March 2016]

Note by Khaitan & Co, Advocates since 1911. For more information contact editors@khaitanco.com

Picture credits: www.asiats.ru

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.