GNLU Centre for Intellectual Property Rights, has launched the GNLU Centre for Intellectual Property Rights (IPR) Essay Competition to instil and encourage legal scholarship and research in Intellectual Property Rights among the students.

Participants may choose one of the following themes for the essay:
1. Space Technology and IPR: Challenges, Issues and Remedies
2. Commercialization of Nanotechnology and Its Related IPR Issues and Remedies
3. Protection of Traditional Knowledge and IPR: Does India Need A Sui Generis Legislation?
4. Digital Libraries And Art Galleries and Its Relationship with IPR: Issues, Challenges and Alternatives and Solutions

The last date for the submission of the essays is May 31, 2016 by 11.59 P.M. The soft copy of the essay shall be submitted on gnluipr@gnlu.ac.in

For more details, refer Information Brochure_gnluipr

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