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Special Court in Ahmedabad convicts 24 out of 66 accused in the 2002 Gulbarg Society Massacre case

Special Court in Ahmedabad convicts 24 out of 66 accused in the 2002 Gulbarg Society Massacre case

A Special Court in Ahmedabad convicted 24 accused and acquitted 36 others in the 2002 Gulbarg Society Massacre case. On February 28,

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Published on June 3, 2016August 20, 2016By Sucheta

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A Special Court in Ahmedabad convicted 24 accused and acquitted 36 others in the 2002 Gulbarg Society Massacre case.

On February 28, 2002, a Hindu mob attacked the Gulbarg Society, killing 69 people including Former Congress lawmaker Ehsan Jafri.

Picture Credits: Indian Express

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