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Shri Suresh Chandra appointed as a Secretary in the Department of Legal Affairs

Shri Suresh Chandra appointed as a Secretary in the Department of Legal Affairs

Shri Suresh Chandra has been appointed as Secretary, Department of Legal Affairs by the Appointments Committee of the Ministry of Personnel, Public

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Published on June 15, 2016June 28, 2016By Sucheta

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Shri Suresh Chandra has been appointed as Secretary, Department of Legal Affairs by the Appointments Committee of the Ministry of Personnel, Public Grievances and Pensions.

Shri Suresh Chandra, an officer of Indian Legal Service, is currently Additional Secretary in the Department of Legal Affairs in the Ministry of Law & Justice.

Press Information Bureau

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