Daksh, an NGO based out of Bangalore will release a report entitled “State of the Judiciary” on August 10, 2016 at the India International Centre, New Delhi at 6.00 pm. Justice Mukul Mudgal, former Chief Justice, Punjab and Haryana High Court, Mr K.K. Venugopal, Senior Advocate, Ms. Indira Jaising, Senior Advocate, Mr Arvind Datar, Senior Advocate and Prof. G. Mohan Gopal will take part in a discussion moderated by Harish Narasappa, founder of Daksh. Eastern Book Company has published the book.

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