NLUO organising 1st National Conference on Emerging trends of Corporate Law

The Centre for Corporate Laws of National Law University, Odisha organising its 1st National Conference on Emerging Trends of Corporate Law on October 21-22, 2016.

Last date for submission of abstract in 20th August, 2016.

Sub-Themes of the Conference 

• Innovation and Entrepreneurship in Corporate Engagement: (Importance and implication of due diligence, Effect of Decline in venture capital funding, Effect of government scheme: Start India Action Plan MUDRA Scheme, etc.)
• Effect of Global Policy Change: (e.g. Brexit, rate hike by the US Federal Reserve,etc. Alternative Investment Funds in India, etc.)
• Corporate Crime and Capital Market: (NSEL Fraud, Panama Paper (shadow companies,Satyam Computer, etc.)
• Schemes of Mergers ; Acquisitions: (Corporate Restructuring, Takeovers; Effect of Anti-trust rules and regulations on Schemes of Mergers & Acquisitions, etc.) Corporate Social Responsibility and Corporate Governance: (Comment on ICSl’s Global Corporate Governance Code, Importance of Implementation of CSR projects at the grass-root level, Impact of New Bankruptcy Code on Corporate Governance, etc.) Issues related to Securities Market: (Securities Transaction Tax, Insider Trading,Flls,Offences related to Intermediaries, etc.)
• Banking and Project Financing: (Role of International Financial Institutions in project financing, Relation of Project Financing to the Financing Structure of PPP Projects, BREXIT: Implication on Project Financing, etc.)
  Recent changes to the FDI Policy and effect on Domestic Capital

Important Dates: 

Submission Guidelines:

• All abstracts and papers shall be submitted to “corplawsem@nluo.ac.in”
• All the papers must be typed and reproduced on a standard A4 paper. The font and size of the text must be the same and must be in Times New Roman, 12 point. Text must have 1 .5 line spacing.
• Word limit For articles: 4,000 words- 5,000 words For essays: 2,000 words- 3,000 words.
• The Footnotes shall be in Times New Roman, 10 Point with 1 .0 line spacing.
• All the text must be justified.
• All the pages must have margin of 1 inch on all sides, excluding page numbers.
• All the citation must be in accordance with the Harvard Blue Book Style, 1 9th Edition.
• All submissions must be the author’s original and unpublished work. Plagiarized submissions will be disqualified.

The Demand Drafts shall be payable at Cuttack and drawn in favour of the following: “The Registrar, National Law University Odisha, Cuttack” and sent to the following address: National Law University, Odisha, Kathajodi Campus, SEC – 13, CDA, Cuttack – 753014, Odisha (India).

For any further information or clarifications, you may contact

• Meghmala Mukherjee(Convenor) meghmala.mukherjee@gmail.com
• Nitin Jeswani (Secretary) nitin7509@gmail.com