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Dr. Urjit R Patel appointed as the new Governor of Reserve Bank of India

Dr. Urjit R Patel appointed as the new Governor of Reserve Bank of India

Dr. Urjit R Patel has been appointed as the New Governor of Reserve Bank of India (RBI) for a period of three

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Published on August 22, 2016September 13, 2016By Sucheta

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Dr. Urjit R Patel has been appointed as the New Governor of Reserve Bank of India (RBI) for a period of three years with effect from 4th September, 2016. He will replace the present RBI Governor Dr. Raghuram Rajan. Dr Patel is presently the Deputy Governor of RBI and is holding this assignment since 2013.

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