The Authority in exercise of the powers conferred by sub-section (1) of section 45 of the Pension Fund Regulatory and Development Authority Act, 2013, and in terms of the sub regulation 4 of the regulation 6 of Pension Fund Regulatory and Development Authority (Pension Advisory Committee Meetings) Regulations, 2015, reconstitutes the Pension Advisory Committee constituted earlier vide File No. PFRDA/17/RES/25 dated 31st August 2015 with effect from the date of this notification. The reconstituted Pension Advisory Committee is as under:

  1. D.V.S.S.V. Prasad, Chief Executive Officer, Fixed Income Money Market and Derivatives Association of India
  2. D. Vijayalakshmi, Chair Professor- Life, National Insurance Academy, Pune
  3. Chairman, National Pension System Trust
  4. Gagan Rai, Managing Director & CEO, NSDL e-Governance Infrastructure Limited
  5. Leo Puri, Director, The Association of Mutual Funds in India
  6. L H Manjunath, Executive Director, Shree Kshethra Dharmasthala Rural Development Project
  7. Kulin Patel, Senior Actuary and Director – Client Account Management, Towers Watson, Gurgaon
  8. Meghana Baji, Chief Executive Officer, ICICI Prudential Pension Funds Management Co. Ltd
  9. M V Tanksale, Chief Executive, Indian Banks’ Association
  10. R. Sridharan, Managing Director, The Clearing Corporation of India Ltd
  11. Raghavendra Lal Das, Chief General Manager-in-Charge, Human Resource Management Department, Reserve Bank of India
  12. Shailendra Kumar, Managing Director & CEO, SBI Pension Funds Pvt. Ltd
  13. Director, National Institute of Bank Management, Pune
  14. Deputy Director General (Establishment), Postal Directorate
  15. Principal Secretary, Finance, Government of Rajasthan
  16. Renuka Sane, Visiting Assistant Professor, Indian Statistical Institute, New Delhi

The Chairperson and the members of the Authority shall be the ex officio Chairperson and ex officio members of the Pension Advisory Committee.

PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY

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