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Lucknow Bench of the Allahabad High Court starts functioning from the new building

Lucknow Bench of the Allahabad High Court starts functioning from the new building

Image courtesy: Amarjeet Rakra

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Published on October 4, 2016December 3, 2016By SM

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The Lucknow Bench of the Allahabad High Court started functioning from the new building today i.e. 4th October, 2016

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