About the Event: Dr. Ram Manohar Lohiya National Law University was established in 2005 by the State Legislature through the Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 and came into existence in 2006 with the intent of meeting the new challenges in the legal field and elevating the benchmark of legal education.

One of the University’s attempts to further its objective is the organization of RMLNLU-SCC Online International Media Law Moot Court Competition in collaboration with SCC Online. The first edition of the moot was organized in 2013 in order to foster legal acumen in the vigorously prospering field of international media law, which turned out to be a huge success seeing the participation of twenty-seven teams from across the nation. Since its inception, we have ensured maintenance of standards in all aspects of the organization of the moot right from the quality of the bench to complete hospitality while the team’s stay on campus. We strive to achieve higher success with each edition of the moot. The 5th edition of the RMLNLU-SCC Online International Media Law Moot Court Competition shall be organized from March 3 to 5, 2017 boasting of highly qualified panels of judges. Awards for winners shall include cash prizes along with other SCC Online access cards and subscriptions.

Welcome to RMLNLU-SCC Online International Media Law Moot Court Competition, 2017!

Downloads:Moot Proposition, Rules of the Competition, Registration Form, Timeline of the Competition can be downloaded from: http://www.rmlscconlinemoot.in/Downloads.html

TIMELINE

Release of Problem:  Thursday, November 3, 2016

Deadline for Provisional Registration of Institution: Friday, December 16, 2016

Deadline for Registration of team; Friday, January 6, 2017
Deadline for seeking clarifications: Friday, January 6, 2017

Release of final clarifications: Monday, January 16, 2017
Deadline for submission of soft copy of Memorials: Monday, January 30, 2017
Release of results of memo knockouts (if any): Monday, February 13, 2017
Deadline for online payment of registration fees: Monday, February 27, 2017
through the authorized payment gateway (SBI)

Deadline for submission of soft copy of payment receipt: Monday, February 27, 2017
and travel form

Deadline for submission of hard copy of memorial: Friday, March 3, 2017
Inauguration Ceremony: Friday, March 3, 2017
Oral rounds: Saturday-Sunday March 4-5, 2017

Valedictory Ceremony: Sunday, March 5, 2017

For General Information please contact:

Deesha Dalmia, Co-Convener
+91 7379939675

Anupal Dasgupta, Secretary
+91 9051683988

For Travel and Hospitality Information please contact:

Sajal Agarwal, Co-Convener
+91 9793611111

Chirag Ahluwalia, Secretary
+91 8765420636

Or send an email to: rmlscconlinemoot@gmail.com

 

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