Pre-invite: After the successful completion of the first edition, National University of Study & Research in Law, Ranchi warmly invites participation for the 2nd NUSRL National Trial Advocacy Competition, 2017 to be held on May 5th, 6th & 7th, 2017 at the National University of Study and Research in Law, Ranchi. NUSRL, Ranchi invites Law Colleges from all across the county for the event.

Eligibility: Students pursuing Three (3) or Five (5) year law courses from any recognized Law School/College/University in India are eligible to participate.

Registration Guidelines: Provisional Registration is open to 24 teams which is based on first come first serve basis. Provisional registration closes on April 17th, 2017. The Moot Proposition, Rules & Regulations and Registration form shall be released on March 25th, 2017.

We look forward to hearing from you soon for taking part in the 2nd NUSRL National Trial Advocacy Competition, 2017 and making it a Grand Success.

Address: 

National University of Study & Research in Law,

P.O: Bukru, Kanke Nagri,

Ranchi, Jharkhand.

Pin code: 834006

E-Mail : ntac.nusrl@gmail.com

For any further queries, contact:

Akchansh Kishore: +91 7033619737

Niharika Salar: +91 7763809990

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