Gujarat National Law University (GNLU), a premier institute of legal education in India, would like to cordially invite your esteemed institution to participate in the 10th edition of the GNLU International Moot Court Competition (GIMC 2018), India’s only moot court competition on the subject of international trade law, scheduled to be held from 7 – 11 February 2018.
The Winners of GIMC 2018 will receive a cash prize of INR 50,000 along with a grand trophy and merit certificates. A cash prize of INR 25,000 will be awarded to the the Runners-up along with a grand trophy and merit certificates. Cash prizes and other awards will also be handed out to the Best Orator (Final Rounds), the Best Orator (Preliminary Rounds), the Best Memorial and the Best Researcher.
REVISED SCHEDULE
10 July 2017 : Release of Moot Problem
30 October 2017 (11:59 P.M. IST) : Last day to apply for clarifications regarding the Moot Problem
6 November 2017 : Clarifications, if any, to be published on the Official Website
10 November 2017 (11:59 P.M. IST) :Last day for registration and completion of all formalities related to registration
14 November 2017 : Dispatch of Team Codes to participating teams
15 January 2018 (10:00 A.M. IST) : Last day for submitting the soft copy of the Written Submission
19 January 2018 (05:00 P.M. IST) : Last day for submitting the hard copy of the Written Submission
7 February 2018 : Inaugural Function, Orientation of Participants and Researchers’ Test
8-9 February 2018 : Preliminary Rounds
10 February 2018 : Quarter-Finals and Semi-Finals
11 February 2018 : Finals and Valedictory Ceremony
For further details, kindly visit the official website at http://www.gnlu.ac.in/GIMC/index.php
or Contact: GIMC Organizing Committee, +91-9998925880
To view the Moot Problem, click HERE
To view the Revised Schedule, click HERE
To view the Registration Form, click HERE
To view the Revised Rules of the Competition, click HERE
For Waiver Form, click HERE
