The President in exercise of the powers conferred by Article 223 of the Constitution of India appointed Shri Justice Jyotirmay Bhattacharya, senior-most Judge of Calcutta High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from 25th October, 2017 consequent upon the retirement of Shri Justice Rakesh Tiwari, Acting Chief Justice, Calcutta High Court.
Ministry of Law and Justice
