The President in exercise of the powers conferred by clause (1) of Article 224 ot the Constitution of India appointed (1) Shri Ashok Menon, (2) Smt. Annie John, and (3) Shri Narayana Pisharadi R., to be Additional Judges of the Kerala High Court, in that order of seniority.
The appointment of Shri Ashok Menon and Shri Narayana Pisharadi R. would be for a period of two years with effect from the date they assume charge of their respective offices. However, the period of appointment in respect of Smt. Annie John is with effect from the date she assumes charge of her office till 15th November, 2019.
Ministry of Law and Justice
