GNLU

59th Philip C. Jessup International Law Moot Court Competition, 2018  

Gayathree Devi K.T. (Batch 2013-2018), Shikhar Maniar (Batch 2015-2020), Tejas Rao (Batch 2015-2020), Vaishali Movva (Batch 2013-2018) and Vishakha Choudhary (Batch 2013-2018) won the Indian National Qualifying Rounds of the 59th Philip C. Jessup International Law Moot Court Competition, 2018 held at Amity Law School, Noida on February 08-11, 2018.

16th Red Cross International Humanitarian Law Moot
GNLU team comprising of Naman Lohiya (Batch 2015-2020), Raghav Bhargava (Batch 2016-2021) and Samira Mathias (Batch 2015-2020) won the 16th Red Cross International Humanitarian Law Moot, held in Hong Kong from March 7th to March 10th, 2018. The team won the Best Prosecution Memorial award as well as the Second Best Defense Memorial award.

4th edition of the DSNLU-CCI Competition Law Moot Court Competition, 2018 

Devarsh Kotak (Batch 2015-2020) and Mishthi Dubey (Batch 2014-2019) won the 4th edition of the DSNLU-CCI Competition Law Moot Court Competition, 2018 held at Damodaram Sanjivayya National Law University, Visakhapatnam on February 23-25, 2018.

1st NILS Business and Human Rights Moot Court Competition

Indira Satish (Batch 2016-2021), Megha Saha (Batch 2016-2021) and Shaurya Aditya Singh (Batch 2016-2021) won the World Rounds for the 1st NILS Business and Human Rights Moot Court Competition held at Middlesex University, London on February 09-11, 2018.

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