The President in  exercise  of the powers  conferred  by Article  223 of the Constitution  of India appointed  Shri Justice  Ajay  Kumar  Mittal, senior-most   Judge  of Punjab  and Haryana  High  Court,  to perform  the duties  of the office  of the Chief Justice  of that  High  Court with effect  from  04th   May,  2018  consequent   upon  the retirement   of Shri Justice  Shiavax  Jal Vazifdar,  Chief Justice,  Punjab and Haryana High Court.

Ministry of Law and Justice

 

 

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