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Interviews

Prof. Kunal Ambasta

Interviews

In Conversation with Asst. Professor Kunal Ambasta: Charting the Course in Academia, Advocacy, and Activism within Criminal Law

Interviewed by K.V. Vinaya

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Published on April 25, 2024April 27, 2024By Bhumika Indulia

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Ms Shraddha Mor Agrawal

Interviews

In Conversation with Ms Shraddha Mor Agrawal, Head, Legal Team, Mizuho Bank, Mumbai

Interviewed by Chakshita Agarwal

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Published on April 10, 2024April 10, 2024By Bhumika Indulia

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Aman Hingorani

Interviews

Dr Aman Hingorani shares insights into litigation and the birth of PIL

Interviewed by Neha

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Published on March 20, 2024March 20, 2024By Bhumika Indulia

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Vaibhav Chaudhary

Interviews

Aiming to become an engineer/commercial pilot/journalist/chef, know how Vaibhav Choudhary landed into litigation

Interviewed by Radhika Ghosh

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Published on March 13, 2024March 13, 2024By Bhumika Indulia

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Anurag Sushant

Interviews

Insights into Data Privacy Law Practice with Anurag Sushant

Interviewed by Sucharita Mishra

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Published on March 9, 2024March 9, 2024By Bhumika Indulia

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Mr Vibhore Chaturvedi

Interviews

In Conversation with Mr Vibhore Chaturvedi, Vice-President at NIIF Infrastructure Finance Limited

Interviewed by Dikshi Arora

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Published on March 1, 2024March 1, 2024By Bhumika Indulia

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Manas Kumar Chaudhuri

Interviews

From Adjudicator to Advocate: Insights into India’s Evolving Competition Framework with Mr. Manas Kumar Chaudhuri

Interviewed by Kavya Dwivedi

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Published on February 26, 2024February 26, 2024By Bhumika Indulia

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Anusha Madhusudhan

Interviews

In Conversation with Anusha Madhusudhan on Working at the World Court (ICJ) as a UN Trust Fund Fellow

Interviewed by Anushka Sanjay

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Published on February 20, 2024February 20, 2024By Bhumika Indulia

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Prashanto Chandra Sen

Interviews

Prashanto Chandra Sen highlights the intricacies of legal profession

Interviewed by Anish Mishra

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Published on February 14, 2024February 15, 2024By Bhumika Indulia

1 Comment1112 views

Dr Rajnish Kumar Singh

Interviews

In Conversation with Dr Rajnish Kumar Singh, Associate Professor, Faculty of Law, Banaras Hindu University

Interviewed by Sucharita Mishra

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Published on February 8, 2024February 8, 2024By Bhumika Indulia

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Sandhya Surendran

Interviews

Sandhya Surendran mirrors the life of a Media and Entertainment Lawyer

Interviewed by Samyukta Shankar

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Published on February 6, 2024February 6, 2024By Bhumika Indulia

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Adhitya Srinivasan

Interviews

Sneak peek into Law Schools, Legal Practice in India and Abroad – With Adhitya Srinivasan

Interviewed by Divyansh Morolia

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Published on February 3, 2024February 3, 2024By Bhumika Indulia

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Anuja Pethia

Interviews

“Never stop learning and evolving in your legal journey”; Anuja Pethia advises young lawyers

Interviewed by Sucharita Mishra

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Published on January 31, 2024January 31, 2024By Bhumika Indulia

1 Comment2561 views

Dr Subhajit Basu

Interviews

In Conversation with Dr Subhajit Basu on his passion for Legal and Technological World

Interviewed by Naaz Bagga

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Published on January 29, 2024January 29, 2024By Bhumika Indulia

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Arjun Adrian D'Souza

Interviews

Sneak Peek into a career in Technology Laws with Arjun Adrian D’Souza

Interviewed by Mohd. Talha Hasan

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Published on January 23, 2024January 24, 2024By Bhumika Indulia

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Vishavjeet Chaudhary

Interviews

In conversation with Vishavjeet Chaudhary on his journey as the Barrister-at-Law, Professor and Advocate

Interviewed by Dikshi Arora

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Published on January 16, 2024January 16, 2024By Bhumika Indulia

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Rhodes Scholar

Interviews

In Conversation with Rhodes Scholar 2024: Ayan Gupta

Interviewed by Abhineet Maurya

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Published on January 11, 2024January 12, 2024By Bhumika Indulia

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Wardah Beg

Interviews

From AMU student to bagging Commonwealth Scholarship, Wardah Beg shares her journey

Interviewed by Taha Bin Tasneem

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Published on January 8, 2024January 8, 2024By Bhumika Indulia

1 Comment6544 views

Advocate Partap Singh

Interviews

Advocate Partap Singh on his journey in criminal litigation, Chairmanship at the Bar Council of Punjab and Haryana, and Leadership as Managing Trustee of IIULER Goa

Interviewed by Vedika Kakar

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Published on December 22, 2023December 22, 2023By Bhumika Indulia

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Vidhi Thaker

Interviews

“Every matter brings with it an opportunity to learn”; In conversation with Vidhi Thaker, Topper of AoR Examination 2023

Interviewed by Akshita Kothari

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Published on December 18, 2023December 18, 2023By Bhumika Indulia

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