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Interviews

Justice Krishna Murari

Interviews

In conversation with Justice Krishna Murari on his journey from Bar to Bench

Interviewed by Taha Bin Tasneem

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Published on December 14, 2023December 14, 2023By Bhumika Indulia

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Rajeshwari Hariharan

Interviews

Ms Rajeshwari Hariharan shares interesting glimpses from her litigation practice

Interviewed by Radhika Ghosh

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Published on December 8, 2023December 8, 2023By Bhumika Indulia

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Prachi Pratap

Interviews

Empowering Legal Excellence: A Conversation with Ms Prachi Pratap, Section Member of the American Bar Association

Interviewed by Arshia Jain

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Published on November 29, 2023November 29, 2023By Bhumika Indulia

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Netflix India

Interviews

In conversation with Aditya Kutty, Head of Core Legal Team at Netflix India

Interviewed by Radhika Ghosh

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Published on November 23, 2023November 23, 2023By Bhumika Indulia

1 Comment2177 views

Aditya Singha

Interviews

Working at Corporate Law Firms to becoming Independent Counsel – Aditya Singha shares his journey

Interviewed by Hrishikesh Reddy Kothwal¹

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Published on November 20, 2023November 20, 2023By Bhumika Indulia

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Dhritiman Roy

Interviews

In conversation with Dhritiman Roy on Dispute Resolution in the field of IPR

Interviewed by Sucharita Mishra

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Published on November 17, 2023November 17, 2023By Bhumika Indulia

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Amitabh Srivastava

Interviews

Amitabh Srivastava shares his legal expertise in the energy sector

Interviewed by Ashutosh Verma

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Published on November 14, 2023November 14, 2023By Bhumika Indulia

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Amit George

Interviews

In conversation with Dr. Amit George on Construction Arbitration

Interviewed by Talha Hasan

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Published on November 7, 2023November 7, 2023By Bhumika Indulia

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Mr. Sanoj Rajan

Interviews

In conversation with Mr. Sanoj Rajan on his cause for human rights

Interviewed by Naaz Bagga

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Published on October 30, 2023October 30, 2023By Bhumika Indulia

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Gauhar Mirza

Interviews

In conversation with Gauhar Mirza, Partner at Cyril Amarchand Mangaldas

Interview by Naaz Bagga

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Published on October 26, 2023October 26, 2023By Bhumika Indulia

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Vikas Mahendra

Interviews

Interview with Vikas Mahendra, Partner Keystone & Co-Founder, CORD & TERES

Interview by Anirudh Das

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Published on October 23, 2023October 23, 2023By Bhumika Indulia

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Mallik Chavali

Interviews

In conversation with Mallik Chavali, a Lawyer turned Incoming Investment Banking Analyst

Interviewed by Anirudh Das

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Published on October 19, 2023October 19, 2023By Bhumika Indulia

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Jai Brunner

Interviews

In Conversation with Jai Brunner on receiving the prestigious Singhvi-Trinity-Cambridge Scholarship to Cambridge

Interviewed by Riya Garg

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Published on October 14, 2023October 14, 2023By Bhumika Indulia

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aashoka-vora-and-riya-kumar

Interviews

In Conversation with Aashka Vora and Riya Kumar on winning the 3rd NLIU-CAM International Negotiation Competition and Awards for Best Client and Counsel

Interviewed by Shruti Dhonde

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Published on October 7, 2023October 7, 2023By Bhumika Indulia

1 Comment1129 views

Rajas Pingle

Interviews

In conversation with Advocate Rajas Pingle on his Journey in the field of Cyber Laws

Interviewed by Achintaya Soni

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Published on October 4, 2023October 4, 2023By Bhumika Indulia

1 Comment1247 views

Payel Chatterjee

Interviews

In conversation with Payel Chatterjee on her journey in dispute resolution and white-collar crimes

Interviewed by Vedika Kakar

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Published on September 29, 2023September 30, 2023By Bhumika Indulia

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university of edinburgh and recipient

Interviews

In Conversation with Ms Prerna Deep, LLM from University of Edinburgh and Recipient of the GREAT Scholarship

Interviewed by Lovesh Mamnani

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Published on September 16, 2023September 16, 2023By Bhumika Indulia

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shantanu jindel

Interviews

“From Law Student to a Leading Corporate Lawyer: Shantanu Jindel’s Journey and Insights”

If you want to glow like the sun, you must burn like the sun. This could not have been truer for law (as a profession) than anything else. A career in law grows slowly but once you put in hard work and create a solid foundation it is typically built to last. Any expectation of overnight success is going to be disappointing.

Interviewed by Tanya Sharma

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Published on September 9, 2023September 8, 2023By Bhumika Indulia

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conversation with ms gunjan chhabra

Interviews

In conversation with Ms Gunjan Chhabra on her journey from law school to being a renowned personality in arbitration law

Interviewed by Ms Khushbu Sood

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Published on August 26, 2023August 26, 2023By Bhumika Indulia

2 Comments2422 views

conversation with mr. sahil narang

Interviews

In conversation with Mr. Sahil Narang over recent developments in Arbitration

Interviewed by Mohd. Talha Hasan

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Published on August 16, 2023August 17, 2023By Bhumika Indulia

1 Comment2095 views

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