Bringing you the Best Analytical Legal News
Lets have a look what’s happening in various Law Schools!
ABOUT MAHARASHTRA NATIONAL LAW UNIVERSITY MUMBAI Maharashtra National Law University Mumbai has been established under the Maharashtra Act No. VI of 2014
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About Amity University, Patna Amity University Patna is one of the latest proud additions in the legacy of the 25 years of
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GLC Mumbai announced the Seventh Edition of the Dastur National Direct Tax Moot Court Competition, 2024.
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The Law, Humanities and Social Science Collective at MNLU Mumbai is inviting submissions for its Blog, on a rolling basis. About MNLU
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The Pro Bono Club at MNLU Mumbai, in association with PCGT, is inviting registrations for its Training Workshop on Drafting of RTI.
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MNLU Mumbai’s Centre for Advanced Legal Studies, Training & Research (CALSTR) and Centre for Information, Communication, Technology & Law (CICTL), in association
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The Law, Humanities and Social Sciences (LHSS) Collective at Maharashtra National Law University Mumbai is back with the second edition of its
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About ILS Law College The year 2023-2024 marks a golden period for the Indian Law Society and ILS Law College, where the
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Maharashtra National Law University (MNLU), Mumbai has approved the Menstrual Leave Policy for its female students in UG and PG academic programs
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ABOUT SOLVENTIA Solventia — Journal for Insolvency and Bankruptcy Law [Solventia] was established with an objective to pursue and promote innovative scholarship
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About MNLU Mumbai: Maharashtra National Law University Mumbai, established under the Maharashtra National Law University Act 2014 on 20th March 2014, is
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Institute of Law, Nirma University is hosting its 8th Edition of the ILNU National Quiz Competition, which shall be conducted on the
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ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab was established by the State Legislature of Punjab by passing the
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The Executive Council of Maharashtra National Law University Aurangabad has unanimously approved (in principle) the menstrual leave policy for the students proposed
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EVENT REPORT Introduction The “1st National Chamber of Tax Consultants Indirect Tax Moot Court Competition 2024” was conducted on 16th and 30th
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Greetings everyone! The Moot Court Association of Symbiosis Law School, Hyderabad, welcomes you to the live blog of the 8th National Moot
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Manipal Law School, Bengaluru has conducted its maiden conference on the theme of construction law on the 24th of March 2024. The
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The conference will take place on 5th August 2024 at National Law University Delhi, Sector 14, Dwarka. The details are as below.
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ABOUT NLU JODHPUR National Law University Jodhpur (NLUJ) is one of India’s leading Law Schools situated at the vibrant and colourful city
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Under Project Eklavya, an initiative to fund the education of deserving, but underprivileged undergraduate students of NLUs with an aim to uplift
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