Law School NewsLive Blogging

The 17th Pro Bono Enviro National Moot Court Competition, 2023 organized by TNDALU School of Excellence in Law seeks to bring to

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Law School NewsLive Blogging

Welcome to the 1st NLUJ-Khaitan & Co Corporate Law Review Summit, 2023 organized by the Journal on Corporate Law and Governance at

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Case BriefsLaw School NewsLive Blogging

13th Amity International Moot Court Competition, 2023 | Organised By Amity Law School Noida | Live Blogging and Updates   Success is

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Live Blogging

Welcome to the “Sun City” of Jodhpur, We are thrilled to introduce you to the inaugural NLUJ-NHRC Moot Court Competition, taking place

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Law School NewsLive Blogging

Dr M. V. V. S. Murthi 4th National Virtual Moot Court Competition, 2023 | Organised by GITAM School of Law, Visakhapatnam.  

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ADR Competition AnnouncementsLaw School NewsLive Blogging

Amity Law School, Noida is about to host a 2-days tournament relating to Alternative Dispute Resolution where the participants would be able

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national parliamentary debate
Law School NewsLive Blogging

Hello, Ladies and Gentlemen! I, on behalf of the PARADOX- The Chanakya National Law University Debating Society, welcome you all to the

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Live Blogging

Gujarat National Law University (GNLU), in collaboration with PACT and Shardul Amarchand Mangaldas and Co. is hosting the much-anticipated Mediation Championship India

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Alternate Dispute ResolutionLaw School NewsLive Blogging

National Law University, Delhi in collaboration with Herbert Smith Freehills LLP is set to organise the 8th edition of the International Negotiation

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Law School NewsLive Blogging

Welcome to the 4th Gurjeet Singh Memorial National Law Moot Court Competition, 2023 organized by National Law University and Judicial Academy, Assam!

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Live Blogging

We welcome you to the 5th edition of TNNLU – CCI National Moot Court Competition! The Moot Court Committee, TNNLU Trichy aims

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Live Blogging

Since the inception of the Centre for corporate law studies (CCLS), Institute of Law Nirma University, it has always aspired to create

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Law School NewsLive Blogging

Greetings Everyone! Maharashtra National Law University, Nagpur welcomes you to the 1st MNLU-N National Commercial Mediation Competition, 2023 (Virtual) live blog. The

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Alternate Dispute ResolutionLaw School NewsLive BloggingMoot Court Achievements & ReportsMoot Court AnnouncementsUniversities and Educational Institutions

The National Law Institute University, Bhopal has pioneered holistic legal education in India and has consistently worked towards incorporating clinical legal education

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Law School NewsLive Blogging

The GNLU Annual Legal Services Forum (GALSF) is the annual flagship event of the GNLU Legal Services Committee. The premise of the

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Business LawLaw School NewsLive Blogging

Since its inception, the National Law Institute University’s Centre for Business and Commercial Laws(CBCL), has been recognised as a “Centre of Excellence”.

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Law School NewsLive Blogging

Greetings Everyone! Symbiosis Law School, Hyderabad welcomes you to the 7th National Moot Court Competition, 2023 live blog. The competition will commence

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Live BloggingMoot Court and Mooting

The National Law University Odisha is pleased to welcome you to the live blogging of the Oral Rounds of 10th Bose &

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Live Blogging

About the Competition Dr. Ram Manohar Lohiya National Law University, Lucknow is hosting the inaugural edition of its flagship arbitration moot, i.e.,

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Law School NewsLive Blogging

The Centre for Alternative Dispute Resolution (CADR) and the Centre for International Corporate and Commercial Laws (CICCL) hosted the Senior Advocate Late

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