Sandhya Surendran mirrors the life of a Media and Entertainment Lawyer
Interviewed by Samyukta Shankar
CLAT
Lack of facilities, teachers led to cancellation of 2022-2023 admissions; CLAT to cover NLU Tripura Admissions from 2024-2025 onwards: SC
NLU, Tripura is ready for fresh admissions in 2023-2024 with all the available facilities.
CLAT 2024 to be held on December 3, 2023
On 20-05-2023, the Executive Committee and Governing Body of the Consortium of National Law Universities decided that the Common Law Admission Test
Journey of Samrridhi Mishra from being a science student to securing AIR 1 in CLAT PG
Interviewed by Saman Rahman
IDIA – NLSIU | All-India CLAT Mock Examination
With the run-up to the CLAT 2023 examinations, the NLSIU Bangalore Chapter of IDIA will be conducting an All-India CLAT
One book to help you crack the CLAT Exam & another to give you a sneak peek into Law School Life!
CRACKING THE CLAT EXAM The new CLAT pattern was introduced in 2020 and now we have two papers of the years 2020
In conversation with Harshit Sharma on acing competitive exams
Inerviewed by Nisha Gupta
LSAC Global | 2nd Moot Court Competition for Law Aspirants, 2021
Law schools organize Moot Competitions to train law students in reasoning, argument, and legal analysis. These competitions teach students to explore both
A CLAT Success Story against the Odds: In conversation with IDIA Scholars
Interviewed by Vanaj Vidyan
CLAT-2021 results declared
Amid the unprecedented situation across the country, CLAT-2021 was conducted in pen and paper mode successfully and without the news of any
IDIA Stories | Changemaker in the Making: Jai Singh Rathor, IDIA Scholar
Jai Singh is a focused and conscientious student from Bihar. His dream has always been to be a change-maker for his community
Call for Applications| IDIA Training and Materials Vertical, 2021-22 [Apply by February 27]
Call for applications to be part of the Training & Materials Vertical of the Increasing Diversity by Increasing Access (IDIA) Project, in
IDIA Stories | Making the right choices in life and moving ahead is the motto of Anand Kumar’s Journey [Read IDIA Scholar’s story of wise choices]
A glimpse of Anand Kumar’s Journey Background Anand Kumar hails from ‘Masaurhi’, a small town that is 30 kms away from Patna.
[CLAT 2020] Ori HC | NRI Reservation is for the elite class and this dubious category of quota is unconstitutional; Eligibility/Selection under this category is unregulated, illegal and arbitrary
Orissa High Court: A Division Bench of S. Panda and S. K. Panigrahi JJ., dismissed the petition and called upon the relevant
IDIA Stories | IDIA Scholar Yamuna Menon soars to new heights with 18 gold medals, highest in the history of University
Yamuna Menon and her story to reaching an unprecedented level Yamuna graduated from the National Law School of India University, Bangalore in
NLSIU affirms that it will accept CLAT 2020 results post SC judgment; Begins process to refund NLAT application fee
Nilufer Bhateja, Editorial Assistant has put this story together
NLAT Quashed; CLAT-2020 to be conducted on September 28 for all NLUs including NLSIU, Bengaluru [Detailed report on the Judgment]
Supreme Court: The Ashok Bhushan, R. Subhash Reddy and MR Shah, JJ has quashed the NLAT entrance exam conducted by NLSIU, Bengaluru
IDIA Stories | IDIA Scholar Sheetal Kumari fought all odds to pursue legal education
Bask into the Glory of this IDIA Scholar — Sheetal Kumari Early Years My name is Sheetal Kumari. I come from a
NLAT| Students to appear for the exam today but their results & admissions to be kept on hold [Read SC order]
Supreme Court: The bench of Ashok Bhushan, R. Subhash Reddy and MR Shah, JJ has refused to stay the conduct of NLAT
CLAT| Nothing wrong with WB NUJS’s decision to apply 30% domicile reservation rule from next year: SC
Supreme Court: The 3-judge bench of L. Nageswara Rao, Hemant Gupta and S. Ravindra Bhat, JJ has held that the decision of