Justice U.P. Singh Memorial 3rd CNLU-CCI National Moot Court Competition, 2024
About CNLU Chanakya National Law University (CNLU) was established in the year 2006 with an altruistic aspiration of serving society by disseminating
CNLU
Call for Papers | CIRF-in-IPHD, CNLU
The CIRF-in-IPHD of CNLU, Patna is inviting research papers for the following journals under Volume IV, issue I & II (Jan-June & July-December 2023).
CNLU Legal Aid Fest – Vidhikta 2.0
About the University: Chanakya National Law University (CNLU) is a prestigious law university located in Patna, Bihar, India. It was established in
14th CNLU National Parliamentary Debate, 2023
The Academic and Debating Committee of Chanakya National Law University, Patna is delighted to present to you the XIVTH CNLU NATIONAL PARLIAMENTARY
In conversation with Sneha Singh on securing Rank 4 in Bihar Judicial Examination
Interviewed by Jyotshna Yashaswi
CNLU, Patna| Carcil National Conference on Antitrust Laws 2023
The Centre for Advanced Research on Corporate and Insolvency Laws (CARCIL) is inviting submissions for the CARCIL National Conference on Antitrust laws in collaboration with CCI, to be held in Physical Mode on April 07, 2023, at CNLU, Patna.
2nd Edition of CNLU-CCI National Moot Court Competition, in association with JSA Advocates & Solicitors: Register Now
About CNLU Founded in the year 2006, Chanakya National Law University (CNLU) had an altruistic aspiration of serving society by disseminating high-quality
Guest Lecture on “Mandating Mediation in the Administration of Justice” by CCADR, CNLU: Dec 23, 2022
The CCADR, CNLU, is going to organise a guest lecture on “Mandating Mediation in the Administration of Justice” on 23rd
2nd CNLU Cyber National Moot Court Competition (Hybrid Mode) [Prizes Upto 78,000]
About CNLU: Chanakya National Law University (CNLU) was established by the Bihar Act No. 24 of 2006 under the patronage
CNLU | Guest Lecture on “Arbitration: Emerging Trends for Dispute Resolution” [14th October 2022]
The CCADR, CNLU, is going to organise a guest lecture on “Arbitration: Emerging Trends for Dispute Resolution” on 14th October
Call for Blogs | Chanakya Centre for Alternative Dispute Resolution, CNLU, Patna
Reported by Jyotshna Yashaswi
13th CNLU Parliamentary Debate 2022 [Sep 23-Sep 25, Patna] Prizes Worth Rs. 1.6L; Registrations Open
Reported by Jyotshna Yashaswi
CNLU | Dialogues on Inclusion and Exclusion [July 03, 2022]
Reported by Jyotshna Yashaswi
LIVE:1st P. A. INAMDAR INTERNATIONAL MOOT COURT COMPETITION ,1st April-3rd April 2016
The 1st P.A.Inamdar International Moot Court Competition organized by CNLU, Patna in collaboration with MCE Society’s A.K.K.New Law Academy, Pune, witnessed the