Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Appellate Tribunal (COMPAT): While rendering relief to Alkem Laboratories, its two officials, All Kerala Chemists and Druggists Association (AKCDA) and one of

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Appellate Tribunal (CompAT): CompAT, in want of material evidence, set aside an order by the Competition Commission of India (CCI) against

Tribunals/Commissions/Regulatory Bodies

Competition Appellate Tribunal: The Chairperson, Justice G.S. Singhvi, of the Competition Appellate Tribunal who alone is hearing a large number of appeals