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GNLU was directed to disclose the measures taken by the ICC to ensure that the complaints lodged before the Committee reach them without any manual intervention or external pressure.
The GNLU Centre for Law and Economics recently hosted the 7th GNLU International Conference on Economic Analysis of Law, Governance & Public
About GNLU Gujarat National Law University was established in 2003 with the aim of promoting excellence in legal education as well as
About the Magazine Gujarat National Law University’s SRDC ADR Magazine is a triannual student-run publication which invites submissions from experts, working professionals,
Gujarat National Law University is organizing the 3rd Edition of GNLU International Conference on Business, Law and Public Policy (GICBLP) under the
About the GNLU Student Law Review The GNLU Student Law Review (GSLR) is the flagship student journal of the Gujarat National Law
About the GNLU Centre for Business & Public Policy GNLU Centre for Business & Public Policy [“GCBPP”] is one of the centres
Interviewed by Vedika Kakar
The much-anticipated Mediation Championship India premiers this weekend at Gujarat National Law University, Gandhinagar. This globally unique platform, conceptualised and produced by
ABOUT GNLU The Gujarat National Law University, established in Koba, Gandhinagar, is one of the country’s leading institutes of law and Top
About Gujarat National Law University Gujarat National Law University is a premier national law university established in 2003 with the aim of
The VS Mani Centre for Air and Space Law calls for submissions for the Second Edition of the GNLU Air and Space
Date: 5th November, 2022 The GNLU International Moot Court Competition (GIMC) was launched in 2009, with the objective of creating a platform
GNLU Centre for Law and Economics, is committed to promoting the interdisciplinary study of law and economics in India, is
Gujarat National Law University is organizing the 2nd Edition of GNLU International Conference on Business, Law and Public Policy (GICBLP)
Gujarat National Law University’s SRDC ADR Magazine is a triannual student-run publication which invites submissions from experts, working professionals, academics
The GNLU Centre for Research in Criminal Justice Sciences is dedicated to specialized studies in the field of Criminal Law, wherein the
GNLU Centre for Business and Public Policy (GCBPP) is launching the first edition of “Advanced Certificate Programme in Capital Markets and
Date: 11th October, 2022 Gujarat National Law University in collaboration with Stockholm International Peace Research Institute, is organizing an International Essay Writing
Date: 26th September, 2022 The GNLU Student Law Review (GNLUSLR) is the flagship student journal of Gujarat National Law University, Gandhinagar.