Mahatma Gandhi Archives

Madras HC directs students to clean classrooms, write articles on Mahatma Gandhi, Dr. Abdul Kalam, former CM Kamaraj as conditions for anticipatory bail

“School is situs for transformation of personality traits and for reformation via love and discipline. Education is a platform for acquisition of knowledge, as knowledge is power”

Case Briefs High Courts

There are many known heroes and unsung heroes. Whether printing the photo of National Leader Netaji Subash Chandra Bose on Indian Currency is possible or not? Detailed Report

Madras High Court: The Division Bench of N. Kirubakaran and M. Duraiswamy, JJ., while addressing the matter with the concern of printing

OP. ED.SCC Journal Section Archives

Mahatma Gandhi as a Lawyer — Truth Incarnate

by Om Prakash Motiwal*

Conference/Seminars/Lectures Law School News

SLS NOIDA: Interactive Session on Mahatma Gandhi’s 18-Point Constructive Programme – Indian Politics and Role of Youth

Reported by Akanksha Vishnoi

Hot Off The Press News

Re-investigation of Mahatma Gandhi Assassination: SC appoints Senior Advocate Amrender Sharan as amicus curiae

Supreme Court: The bench of L. Nageswara Rao and SA Bobde, JJ appointed Senior Advocate Amrender Sharan as amicus curiae to assist

Supreme Court

“Contemporary Community Standards Test” to determine obscenity in write-ups where a historically respected personality is used as an allusion

Supreme Court:- While deciding an appeal filed by the publisher of the poem ‘Gandhi Mala Bhetala’ (I met Gandhi) wherein the publisher